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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(iii) in The Central Boards Of Revenue Act, 1963

(iii)The Expenditure-tax Act, 1957 (29 of 1957); [The Expenditure-tax Act, 1957 repealed by Finance Act 13 of 1966. w.e.f. 1.4.1966]