Supreme Court - Daily Orders
Madhuri Nitin Lodhi (Madhuri Mohansing ... vs The State Of Maharashtra on 4 March, 2020
Bench: Indu Malhotra, R. Subhash Reddy
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2020
(ARISING OUT OF DIARY NO.39581 OF 2019)
IN
SLP (CIVIL) NO.21789 OF 2019
MADHURI NITIN LODHI
(MADHURI MOHANSING THAKUR) Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
O R D E R
Delay condoned.
We have gone through the Review Petition. The grounds raised in the Review Petition do not make out any error apparent on record to justify interference in review jurisdiction.
The Review Petition is, accordingly, dismissed.
.................................J. [INDU MALHOTRA] .................................J. [R. SUBHASH REDDY] NEW DELHI;
MARCH 04, 2020
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2020.03.07
12:59:57 IST
Reason:
ITEM NO.1001 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No.39581/2019 (Arising out of impugned final judgment and order dated 16-09-2019 in SLP(C) No.21789/2019 passed by the Supreme Court Of India) MADHURI NITIN LODHI (MADHURI MOHANSING THAKUR) Petitioner(s) VERSUS STATE OF MAHARASHTRA & ORS. Respondent(s) (IA No.168042/2019 – FOR CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 04-03-2020 This matter was circulated today. CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA HON'BLE MR. JUSTICE R. SUBHASH REDDY By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed, in terms of the Signed Order.
Pending application(s), if any, shall stand disposed of.
(MUKESH NASA) (SANTOSH KUMAR) COURT MASTER BRANCH OFFICER (Signed Order is placed on the File)