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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(2) in Gujarat Special Investment Region Act, 2009

(2)On declaration of an area under sub-section (1) as periphery of a Special Investment Region,-
(a)the Regional Development Authority of the Special Investment Region shall be the Regional Development Authority for the periphery of the Special Investment Region; and
(b)the powers and functions of the Regional Development Authority and the Apex Authority shall extend to the periphery of the Special Investment Region.