Bombay High Court
Ms. Swati Krushnarao Hedaoo vs The Scheduled Tribe Caste Certificate ... on 20 July, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
3-WP-4061-18 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.4061 OF 2018
Ms Swati Krushnarao Hedaoo, Sarmaspura, Achalpur, Dist. Amravati
-vs-
The Scheduled Tribes Caste Certificate Scrutiny Committee, Chaprasipura, Amravati and anr.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri P. R. Parsodkar, Advocate for petitioner.
Ms T. Udeshi, Assistant Government Pleader for respondent.
CORAM : A. S. CHANDURKAR AND URMILA JOSHI-PHALKE, JJ.
DATE : July 20, 2022 The learned Assistant Government Pleader to obtain record of the Scrutiny Committee.
Stand over 12/08/2022.
(Urmila Joshi-Phalke, J.) (A. S. Chandurkar, J.) Asmita Digitally signed byASMITA ADWAIT BHANDAKKAR Signing Date:21.07.2022 10:47:19