Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in Punjab Supply and Sale of Bhang Rules, 1956 8. The Collector shall dispose of wholesale and retail licences by auction either separately, or in group as he may decide, subject to the concurrence of the Financial Commissioner.
