Supreme Court - Daily Orders
Gaurishankar S/O Rukhmeshchandra ... vs Asaram S/O Shankar Jagdale on 7 November, 2016
Bench: Kurian Joseph, R.K. Agrawal
ITEM NO.50 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31313/2016
(Arising out of impugned final judgment and order dated 30/08/2016
in SA No. 356/2001 30/08/2016 in CA No. 5416/2012 passed by the
High Court Of Bombay At Aurangabad)
GAURISHANKAR S/O RUKHMESHCHANDRA MISHRA Petitioner(s)
VERSUS
ASARAM S/O SHANKAR JAGDALE AND ORS Respondent(s)
(with interim relief)
Date : 07/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Nishant Ramakantrao Katneshwarkar, Adv.
Mr. Arpit Rai, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
Pending interlocutory applications, if any, are disposed of.
(Jayant Kumar Arora) (Renu Diwan)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.11.09
10:56:54 IST
Reason: