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Supreme Court - Daily Orders

Gaurishankar S/O Rukhmeshchandra ... vs Asaram S/O Shankar Jagdale on 7 November, 2016

Bench: Kurian Joseph, R.K. Agrawal

     ITEM NO.50                             COURT NO.9                 SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   31313/2016

     (Arising out of impugned final judgment and order dated 30/08/2016
     in SA No. 356/2001 30/08/2016 in CA No. 5416/2012 passed by the
     High Court Of Bombay At Aurangabad)

     GAURISHANKAR S/O RUKHMESHCHANDRA MISHRA                            Petitioner(s)

                                                   VERSUS

     ASARAM S/O SHANKAR JAGDALE AND ORS                                 Respondent(s)

     (with interim relief)

     Date : 07/11/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                 Mr. Nishant Ramakantrao Katneshwarkar, Adv.
                                       Mr. Arpit Rai, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.

Pending interlocutory applications, if any, are disposed of.

                          (Jayant Kumar Arora)                  (Renu Diwan)
                              Court Master                  Assistant Registrar




Signature Not Verified

Digitally signed by
JAYANT KUMAR ARORA
Date: 2016.11.09
10:56:54 IST
Reason: