Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 56 in St Xavier's University, Kolkata Act, 2016 56. Ordinances and Regulations. - Subject to the provisions of this Act, the Governing Board, with the approval of the Chancellor may make Ordinances and Regulations.
