Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 56 in Arunachal Pradesh Housing Board Act, 2014 56. Application of the Housing Board Fund. - All properties, Funds and all other assets of the Board shall be held and applied by it, subject to the provisions and for the purpose of this Act.
