Section 6 in The Rajasthan Municipalities (Class IV Service) Rules, 1964
6. Reservation of Schedule Castes/Scheduled Tribes.
- Reservation of vacancies for Scheduled Caste and Scheduled Tribes shall be made in accordance with the orders of Government in force from time to time.Note. - Reservation shall be calculated on the basis of total vacancies in each category, adjustments of fractions being made over a period of five years.There will be no reservation in the matter of promotion.
