Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Andhra Pradesh - Subsection Section 72(1)(ix) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 (ix)construction and maintenance of roads and communications and the lighting thereof for the convenience of the pilgrims and worshippers;