Section 3(2)(vii) in The Orissa Public Libraries Act, 2001

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State of Odisha - Subsection

Section 3(2)(vii) in The Orissa Public Libraries Act, 2001

(vii)three representative of rural aided libraries from three Revenue Divisions of the State of may be nominated by concerned Revenue Divisional Commissioner;

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State of Odisha - Subsection

Section 3(2)(vii) in The Orissa Public Libraries Act, 2001