Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 10 in Madhabdev University Act, 2017 10. The Chancellor. (1)The Governor of Assam shall be the Chancellor of the University.(2)The Chancellor, when present, shall preside the meeting of the court and Convocation of the University.
