Supreme Court - Daily Orders
State Of M.P vs V.K Vyas on 15 April, 2014
°ITEM NO.30 COURT NO.8 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 7455
(From the judgement and order dated 20/09/2013 in CRL. APPEAL
No.718/2012 of The HIGH COURT OF M.P AT GWALIOR)
STATE OF M.P Petitioner(s)
VERSUS
V.K VYAS Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 15/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Ms. Bansuri Swaraj, Adv.
Mr. C.D. Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(S.K. Rakheja) (Indu Satija) Court Master Assistant Registrar