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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(10) in Shatabdi Anna Kalash Yojana Rules, 2011

(10)However, if any one of the Block Development Officer or the Anchal Adhikari is not present at the headquarters, the officer present shall conduct the enquiry without waiting for the other to join him.