Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 28 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020
MUKESH KUMAR ..... Appellant
Through: In person.
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr. Rajesh Kumar, Adv. for UOI.
Mr. K.C. Dubey and Mr. Varun Kr.
Dubey, Advs. for EDCIL.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 28.04.2022
1. It is already 16:30 Hrs.
2. Re-notify on August 5, 2022 V. KAMESWAR RAO, J APRIL 28, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 18:01:16