Section 4 in The National Green Tribunal (Practices and Procedure) Rules, 2011
4. Circuit procedure.
- The Chairperson may, by general or special order, decide the cases or class of cases for which circuit procedure may be adopted by the Tribunal under clause (b) of sub-section (4) of section 4 of the Act and may delegate such powers to a Judicial Member as he may deem fit.
