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[Cites 0, Cited by 8] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(9) in Bihar College Service Commission Act, 1976

(9)The Commission shall recommend for appointment to every post of teacher names of two persons arranged in order of preference and considered by the Commission to be the best qualified therefor. The recommendation shall be valid for one year from the date of the recommendation by the Commission.