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State of Madhya Pradesh - Section

Section 34 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

34. Regulations.

(1)The authorities of the private university constituted by or under this Act may make regulations subject to the provisions of this Act, the Statutes and the Ordinances of the private university.
(2)The Board of Management may modify or annul any regulations made under this section by any authority.