Jammu & Kashmir High Court - Srinagar Bench
Syed Zakir Hussain And Ors vs U.T Of J&K And Ors on 13 July, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 44
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 892/2022
CM 2208/2022
Syed Zakir Hussain and Ors. ...Petitioner(s)
Through: Ms. Ruqaya Sidiqi, Advocate, Vice,
Mr. M.I. Dar, Advocate
Vs.
U.T of J&K and Ors. ...Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
13.07.2022 Adjourned.
List on 16.09.2022.
Interim directions, if any, to continue till next date of hearing.
(SANJEEV KUMAR) JUDGE SRINAGAR 13.07.2022 "Mir Arif"