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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(70) in West Bengal Municipal (Building) Rules, 2007

(70)"yard, side or side yard" means a yard between the building and the side line of the plot and extending from the front line to the rear line of the plot and being the minimum horizontal distance between a side boundary line and the sides of the building or any other projection other than steps, un-enclosed balconies or un-enclosed porches.Note :— The different categories of plots mentioned in these rules, shall be as specified below :
Category of Plot Areas
1.5k Any Plot having area of less than 2 cottahs;
2k Any Plot having area of less than 3 cottahs;
3k Any Plot having area 3 cottahs or more but lessthan 4 cottahs;
4k Any Plot having area 4 cottahs or more but lessthan 5 cottahs;
5k Any Plot having area 5 cottahs or more but lessthan 5 cottahs;
6k Any Plot having area 6 cottahs or more but lessthan 6 cottahs;
7k Any Plot having area 7 cottahs or more but lessthan 7 cottahs;
8k Any Plot having area 8 cottahs or more but lessthan 8 cottahs;
9k Any Plot having area 9 cottahs or more but lessthan 9 cottahs;
10k Any Plot having area 10 cottahs or more but lessthan 10 cottahs;