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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 96(4) in Arunachal Pradesh Panchayat Raj Act, 1997

(4)All questions coming before a Zilla Parishad shall be decided by a majority of votes.Provided that in case of equality of votes the Chairperson or the member presiding shall have a second or casting vote.