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State of Uttar Pradesh - Section

Section 380 in The General Rules (Civil), 1957

380. How to file process-fees.

- Process-fees payable under these rules shall, except where otherwise indicated, be paid in adhesive Court-fees stamps pasted on a separate sheet of paper on which shall be written the particulars required by Chapter V, Rule 142 and the description of the process of which it be the fees.Court-fees