Section 1(3)(c) in THE PAYMENT OF GRATUITY ACT, 1972

[Cites 0, Cited by 65] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(c) in THE PAYMENT OF GRATUITY ACT, 1972

(c)such other establishments or class of establishments, in which ten or more employees are employed, or were employed, on any day of the preceding twelve months, as the Central Government may, by notification, specify in this behalf.

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Union of India - Subsection

Section 1(3)(c) in THE PAYMENT OF GRATUITY ACT, 1972