Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(ii) in The West Bengal Government Land (Regulation of Transfer) Act, 1993 (ii)any of the two persons who are said to be related to each other by uterine blood when they are descended from a common ancestress but by different husbands, or
