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State of Rajasthan - Section

Section 31 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

31. Appointment to the Service.

- Appointment to the posts in the service by direct recruitment or by promotion or by special selection, as the case may be, shall be made by the Appointing Authority on occurrence of vacancies from the candidates selected under Rules 24, 28 and by special selection through screening process from the persons adjudged suitable under Rule 30 of these Rules.