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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(3)(ii) in Telangana Electricity Reform Act, 1998

(ii)In respect of matters provided in sections 3 to 11, 28, 36 (2), 49-A and 50 & 51 of the Indian Electricity Act, 1910, to the extent this Act has made specific provisions, the provisions of the Indian Electricity Act, 1910 shall not apply in the State;