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[Cites 0, Cited by 0] [Section 56(26)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(26)(x) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(x)reclamation/ restoration and securing of the pits, shaft and other areas affected by mining, pumping of the ground water;