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Bengal Presidency - Section

Section 635 in Police Regulations, Bengal , 1943

635. Duties of the Photographic Bureau. [§ 12, Act V, 1861].

- A Photographic Bureau is attached to the department. The staff of trained photographers is available -
(i)to take photographs of criminals,
(ii)to take photographs of foot and finger-prints, handwriting and forged notes,
(iii)to take photographs of scenes of crime, and
(iv)to make enlargements and prepare photographs for reproduction in print.