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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

Union of India - Subsection

Section 26A(c) in The Companies (Indian Accounting Standards) Rules, 2015

(c)shall not change the date of classification in accordance with paragraphs 8 and 12A. This does not preclude an extension of the period required to complete a sale or a distribution to owners if the conditions in paragraph 9 are met.]