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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 109(4) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(4)The provisions of sub-regulation (3) shall not apply if such redemption is in terms of the disclosures made in the offer document.