Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(22) in Himachal Pradesh Private Forests Act, 1954

(22)"year" means a year beginning on the 1st day of April and ending on the 31st day of March of the following year;