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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(e) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(e)"Tribunal" means the Jodhpur Development Authority Appellate Tribunal, constituted under sub-section (1) of section 77 of the Act.