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State of Jammu-Kashmir - Section

Section 40 in The Easements Act, 1977 (1920 A.D.)

40. Extinction on expiration of limited period or happening of dissolving condition.

- An easement is extinguished where it has been imposed fora limited period, or acquired on condition that it shall become avoid on the performance or non-performance of a specified act, and the period expires or the condition is fulfilled.