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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(3) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(3)Where any institution increases its admission capacity in any course of study or training except with the prior permission of the Government, no Physiotherapy or Occupational Therapy qualification granted to any student of such institution on the basis of the increase in its admission capacity shall be a recognised Physiotherapy or Occupational Therapy qualification for the purposes of this Act.Explanation. - For the purpose of this Section, the criteria for identifying a student, who has been granted a Physiotherapy or Occupational Therapy qualification on the basis of such increase in the admission capacity shall be such as may be prescribed.