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Union of India - Section

Section 36 in State Bank of India Employees Provident Fund Regulations, 2015

36. Declaration.

- Every employee when joining the Fund shall submit a declaration in the following form :-FormI hereby declare that I have read and understood the regulations of the State Bank of India Employees' Provident Fund and I hereby subscribe and agree to be bound by the said regulations.Dated ............... day of ................ 20........Name in full ................................................................Date of birth ...............................................................Nature of appointment .................................................Date of joining service ..................................................Date of confirmation ....................................................Salary per month .........................................................
(Signature)..................................................................
Witness ......................................................................Index No. ....................................................................Designation .................................................................Address ......................................................................Particulars found correct and signature verified.Office Manager/ Branch Manager/ Dy. General Manager.