Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(7) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 (7)Authorization shall be issued for a calendar year and would be valid upto 31st December of the year for which it has been issued.
