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Union of India - Section

Section 1 in The National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003

1. Short title and commencement.

(1)These rules may be called the National Highways Authority of India (the term of office and other conditions of Service of Members) Rules, 2003.
(2)They shall come into force on the date of their notification in the Official Gazette.