Supreme Court - Daily Orders
M/S Katwa Udyog Ltd vs Union Of India on 29 January, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.69 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16021/2016
(Arising out of impugned final judgment and order dated 31-03-2016
in WP No. 9581/2011 passed by the High Court of Karnataka at
Bengaluru)
M/S KATWA UDYOG LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 50733/2019 - INTERVENTION APPLICATION)
Date : 29-01-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s)
Ms. Charu Ambwani, AOR
Ms. Charchika Yadav,Adv.
For Respondent(s)
Mr. Rupesh Kumar,Sr.Adv.
Mr. Nachiketa Joshi,Adv.
Mr. Veer Vikrant Singh,Adv.
Mr. Keval Babubhai Rathod,Adv.
Mr. Shashank Bajpai,Adv.
Mr. Raman Yadav,Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Naveen Kumar, AOR
Mr. Nitesh Bhandari, Adv.
Ms. Stuti Bisht, Adv.
Mr. Shourajeet Chakravarty, Adv.
Ms. Aprajita Bhardwaj, Adv.
Ms. Rashmi Priya, Adv.
Mr. Prabhat Kumar Rai, Adv.
Mr. Sudarshan Kutey, Adv.
Mr. V. N. Raghupathy, AOR
Signature Not Verified
Mr. Manendra Pal Gupta, Adv.
Digitally signed by
Anita Malhotra
Date: 2024.02.02
16:59:31 IST
Reason: Mr. Nagarkatti Kartik Uday, AOR
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Ms. Amrreeta Swaarup, AOR
Mr. Ashutosh Dubey, AOR
Mrs. Rajshri Dubey, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Amit P Shahi, Adv.
Mr. Gaurav Yadav, Adv.
Mr. Amit Kumar, Adv.
Mr. Manish Dhingra, Adv.
Mr. Gagandeep Singh Sachdeva, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for hearing on 16th July, 2024. The learned counsel appearing on behalf of respondent No.5 states that in the year 2021 he has filed a counter affidavit.
The Registry to ensure that the counter affidavit filed by respondent No.5 is taken on record.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
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