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Supreme Court - Daily Orders

M/S Katwa Udyog Ltd vs Union Of India on 29 January, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.69                         COURT NO.7                 SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   16021/2016

     (Arising out of impugned final judgment and order dated 31-03-2016
     in WP No. 9581/2011 passed by the High Court of Karnataka at
     Bengaluru)

     M/S KATWA UDYOG LTD                                            Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (IA No. 50733/2019 - INTERVENTION APPLICATION)

     Date : 29-01-2024 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)
                                  Ms. Charu Ambwani, AOR
                                  Ms. Charchika Yadav,Adv.

     For Respondent(s)
                                  Mr. Rupesh Kumar,Sr.Adv.
                                  Mr. Nachiketa Joshi,Adv.
                                  Mr. Veer Vikrant Singh,Adv.
                                  Mr. Keval Babubhai Rathod,Adv.
                                  Mr. Shashank Bajpai,Adv.
                                  Mr. Raman Yadav,Adv.
                                  Mr. Mukesh Kumar Maroria, AOR

                                  Mr. Naveen Kumar, AOR
                                  Mr. Nitesh Bhandari, Adv.
                                  Ms. Stuti Bisht, Adv.
                                  Mr. Shourajeet Chakravarty, Adv.
                                  Ms. Aprajita Bhardwaj, Adv.
                                  Ms. Rashmi Priya, Adv.
                                  Mr. Prabhat Kumar Rai, Adv.
                                  Mr. Sudarshan Kutey, Adv.

                                  Mr. V. N. Raghupathy, AOR
Signature Not Verified
                                  Mr. Manendra Pal Gupta, Adv.
Digitally signed by
Anita Malhotra
Date: 2024.02.02
16:59:31 IST
Reason:                           Mr. Nagarkatti Kartik Uday, AOR



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               Ms. Amrreeta Swaarup, AOR

               Mr. Ashutosh Dubey, AOR
               Mrs. Rajshri Dubey, Adv.
               Mr. Abhishek Chauhan, Adv.
               Mr. Amit P Shahi, Adv.
               Mr. Gaurav Yadav, Adv.
               Mr. Amit Kumar, Adv.
               Mr. Manish Dhingra, Adv.
               Mr. Gagandeep Singh Sachdeva, Adv.


      UPON hearing the counsel the Court made the following
                         O R D E R

List for hearing on 16th July, 2024. The learned counsel appearing on behalf of respondent No.5 states that in the year 2021 he has filed a counter affidavit.

The Registry to ensure that the counter affidavit filed by respondent No.5 is taken on record.

(ANITA MALHOTRA)                                  (AVGV RAMU)
   AR-CUM-PS                                     COURT MASTER




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