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Supreme Court - Daily Orders

M/S Pentair Water India Pvt. Ltd ... vs The Commissioner Of Central Excise Goa on 28 January, 2020

Bench: Rohinton Fali Nariman, Aniruddha Bose, V. Ramasubramanian

                                         IN THE SUPREME COURT OF INDIA

                                         CIVIL APPELLATE JURISDICTION

                                         CIVIL APPEAL NO. 2953 OF 2018


     PENTAIR WATER INDIA PVT. LTD                                        Appellant(s)

                                                    VERSUS

     THE COMMISSIONER OF CENTRAL EXCISE GOA                              Respondent(s)




                                                  O R D E R

Learned counsel appearing for the appellant seeks permission to withdraw the Appeal.

Permission granted.

The Appeal is allowed to be withdrawn.

.......................... J. (ROHINTON FALI NARIMAN) .......................... J. (ANIRUDDHA BOSE) .......................... J. (V. RAMASUBRAMANIAN) New Delhi;

January 28, 2020.




Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2020.01.31
17:46:47 IST
Reason:
ITEM NO.5                  COURT NO.4               SECTION III

                S U P R E M E C O U R T O F      I N D I A
                        RECORD OF PROCEEDINGS

Civil Appeal No(s). 2953/2018 PENTAIR WATER INDIA PVT. LTD Appellant(s) VERSUS THE COMMISSIONER OF CENTRAL EXCISE GOA Respondent(s) Date : 28-01-2020 This appeal, though listed, was orally mentioned today.

CORAM :

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Appellant(s) Mr. Aaditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Monica Kasturi, Adv.
Mr. Punit Dutt Tyagi, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel appearing for the appellant seeks permission to withdraw the Appeal.
Permission granted.
The Appeal is allowed to be withdrawn in terms of the signed order.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)