Supreme Court - Daily Orders
M/S Pentair Water India Pvt. Ltd ... vs The Commissioner Of Central Excise Goa on 28 January, 2020
Bench: Rohinton Fali Nariman, Aniruddha Bose, V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2953 OF 2018
PENTAIR WATER INDIA PVT. LTD Appellant(s)
VERSUS
THE COMMISSIONER OF CENTRAL EXCISE GOA Respondent(s)
O R D E R
Learned counsel appearing for the appellant seeks permission to withdraw the Appeal.
Permission granted.
The Appeal is allowed to be withdrawn.
.......................... J. (ROHINTON FALI NARIMAN) .......................... J. (ANIRUDDHA BOSE) .......................... J. (V. RAMASUBRAMANIAN) New Delhi;
January 28, 2020.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.31 17:46:47 IST Reason: ITEM NO.5 COURT NO.4 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 2953/2018 PENTAIR WATER INDIA PVT. LTD Appellant(s) VERSUS THE COMMISSIONER OF CENTRAL EXCISE GOA Respondent(s) Date : 28-01-2020 This appeal, though listed, was orally mentioned today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Appellant(s) Mr. Aaditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Monica Kasturi, Adv.
Mr. Punit Dutt Tyagi, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel appearing for the appellant seeks permission to withdraw the Appeal.
Permission granted.
The Appeal is allowed to be withdrawn in terms of the signed order.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)