Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982 7. Save as otherwise provided in these rules the Orissa Junior Engineers' Cadre (Recruitment and Conditions of Service) Rules, 1972, are hereby repealed.
