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State of Tamilnadu - Section

Section 1 in Tamil Nadu Industrial Township Area Development Authority Act, 1997

1. Short title, extent and commencement.

(1)This Act maybe called the Tamil Nadu Industrial Township Area Development Authority Act, 1997.
(2)It extends to the whole of the State of Tamil Nadu.
(3)It shall come into force on such date as the Government may, by notification, appoint.
(4)The provisions of the Act shall apply to any Industrial Township declared by the Governor under Article 243Q(2) of the Constitution (on and from the date to be notified by the Government) and different dates maybe appointed for different Industrial Township).