Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Gokul Ceramics Pvt. Ltd. on 17 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.12 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42802/2019
(Arising out of impugned final judgment and order dated 25-06-2019
in TA No. 205/2019 passed by the High Court Of Gujarat At
Ahmedabad)
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT 3 Petitioner(s)
VERSUS
GOKUL CERAMICS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.189781/2019-CONDONATION OF DELAY
IN FILING)
Date : 17-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Ms. Shirin Khajuria, Adv.
Ms. Neela Gokhale, Adv.
Mr. D.V. Rao, Adv.
Mr. Pawan Sankhla, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed on the ground of low tax effect.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.12.19 16:47:51 IST Reason: