Section 51 in Punjab Cinemas (Regulation) Rules, 1952
51.
Not more than 200 Ib. of [inflammable] [Punjab Government Notification published in Punjab Government Gazetted, Legislative Supplement Part III, dated 2.11.1957.] Cinematograph film shall be stored in the premises to which this licence relates, unless a specific licence has been obtained from the Chief Inspector of Explosives in India as required by the Cinematograph Film Rules, 1948.Winding Room
