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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Gujarat - Subsection

Section 46(2)(i) in Kamdhenu University Act, 2009

(i)that for recruitment of the Dean and members of the teaching staff of the college, there is a selection committee of the college which shall include-
(i)in case of recruitment of the Dean, a representative of the University nominated by the Vice-Chancellor, and
(ii)in case of recruitment of a member of the teaching staff of the college, a representative of the University nominated by the Vice-Chancellor and the Head of the Department, if any. concerned with the subject to be taught by such member: