Bombay High Court
Smt. Sheetal Rupesh Pethe vs The Divisional Commissioner, Amravati ... on 6 October, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 5.WP.6618-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 6618 OF 2023
( Smt. Sheetal Rupesh Pethe
Vs.
The Divisional Commissioner, Amravati Division, Amravati & Ors. )
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Ms. Shaad Mirza, Advocate for the Petitioner.
Mr. I.J. Damle, AGP for the Respondent Nos. 1 & 2/State.
Mr. S.D. Chopde, Advocate for the Respondent No.4.
CORAM: AVINASH G. GHAROTE, J.
DATED : 6th OCTOBER, 2023 List the matter on 16.10.2023 at the request of Mr. Chopde, learned counsel for the respondent No.4.
(AVINASH G. GHAROTE, J.) SD. Bhimte Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 07/10/2023 11:00:56