Bombay High Court
Rangildas Lallubhai Trust Through ... vs Rangildas Lallubhai Trust on 7 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-70
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TRUST PETITION LODGING NO. 26130 OF 2023
Rangildas Lallubhai Trust Through Indravardan....PETITIONER
Rangildas Parekh Sole Surviving Trustee Of
Trust
V/S
Rangildas Lallubhai Trust ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 7th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 07/08/2024 ::: Downloaded on - 08/08/2024 19:32:17 :::