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Patna High Court - Orders

M/S Theme Engineering Services Private ... vs The State Of Bihar on 2 August, 2023

Bench: Chief Justice, Partha Sarthy

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.9066 of 2023
                   ======================================================
                   M/s Theme Engineering Services Private Limited (2018-2019)

                                                                              ... ... Petitioner/s
                                                     Versus
                   The State of Bihar & Ors.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :      Mr. Bijay Kumar Gupta, Advocate
                   For the Respondent/s   :      Mr.Vivek Prasad, GP-7
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                           and
                           HONOURABLE MR. JUSTICE PARTHA SARTHY
                                         ORAL ORDER

                   (Per: HONOURABLE THE CHIEF JUSTICE)

3     02-08-2023

Post this matter along with CWJC No. 8928 of 2023, titled as M/s Theme Engineering Services Private Limited V. The State of Bihar & Ors.

(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Sujit/-

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