Central Administrative Tribunal - Jabalpur
Abhay D Ketkar vs M/O Finance on 21 July, 2023
1 O.A.No. 200/00541/2019
CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH
JABALPUR
Original Application No.200/00541/2019
Jabalpur, this Friday, the 21st day of July, 2023
HON'BLE SHRI JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER
HON'BLE SHRI KUMAR RAJESH CHANDRA, ADMINISTRATIVE MEMBER
Abhay D Ketkar,
S/o Late Shri D.V. Ketkar
aged about 57 years
working as Inspector
R/o Vitthal Mandir
Mamulkar Ki Gali Kampoo
Lashkar Gwalior (MP) 474001 -Applicant
(By Advocate -Shri J.B. Singh)
Versus
1. Union of India,
Through Secretary
Ministry of Finance
Department of Revenue
North Block New Delhi 110001
2. Chairman Central Board of Indirect Taxes
Ministry of Finance Department of Revenue
North Block New Delhi 110001
3. Narcotics Commissioner
Central Bureau of Narcotics 19
The Mall Morar Gwalior (MP) 474006 - Respondents
(By Advocate -Shri P.K. Chourasia)
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2 O.A.No. 200/00541/2019
O R D E R (ORAL)
By Justice Akhil Kumar Srivastava, JM;
Learned counsel for the applicant seeks permission to withdraw this Original Application.
2. Permission is granted.
3. Accordingly, this Original Application is dismissed as withdrawn.
(Kumar Rajesh Chandra) (Akhil Kumar Srivastava) Administrative Member Judicial Member kg/-
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