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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2)(iv) in Rajasthan State Highways Act, 2014

(iv)to make a temporary excavation for carrying out any repairs or improvements to adjoining buildings, and such permission shall be granted subject to the conditions and on payment of the rent and other charges by issuing permit in the form as may be prescribed: