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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(4)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)all claims of members and creditors who exercise the option referred to in sub-section (2) within the period specified therein have been met in full.